Citation : 2022 Latest Caselaw 592 ALL
Judgement Date : 6 April, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 82 Case :- CRIMINAL MISC. WRIT PETITION No. - 12875 of 2006 Petitioner :- Randheer Singh Respondent :- State of U.P. and Others Counsel for Petitioner :- Salman Ahmad,Sumit Jaiswal Counsel for Respondent :- Govt. Advocate Hon'ble Umesh Kumar,J.
None appears except learned A.G.A.
The matter pertains to the year 2006. It seems that the matter has become infructuous.
In view of the above, this petition is dismissed as having become infructuous.
Interim order, if any, stands discharged.
Certify this judgment to the lower Court immediately.
Order Date :- 6.4.2022
MN/-
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