Lalit Kumar And Another vs Shri Shiv Prasad Yadav District ...
2022 Latest Caselaw 1743 ALL

Citation : 2022 Latest Caselaw 1743 ALL
Judgement Date : 28 April, 2022

Allahabad High Court

Lalit Kumar And Another vs Shri Shiv Prasad Yadav District ... on 28 April, 2022

Bench: Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 91 of 2018
 

 
Applicant :- Lalit Kumar And Another
 
Opposite Party :- Shri Shiv Prasad Yadav District Basic Edu.Officer And Anr.
 
Counsel for Applicant :- Dharm Raj Misra,Asheesh Mishra
 

 
Hon'ble Alok Mathur,J.

1. No one appears for the applicant.

2. It is noticed that present petition has been filed for compliance of the order dated 10.1.2017 passed in writ petition No.481 of 2017 (S/S) and the said petition has since been allowed by means of judgment and order dated 25.2.2018 and, hence, the interim order stands merged in the final judgment and order. The contempt petition is accordingly dismissed.

Order Date :- 28.4.2022 (Alok Mathur, J.)

RKM.

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