Vipin vs State Of U.P.
2022 Latest Caselaw 1383 ALL

Citation : 2022 Latest Caselaw 1383 ALL
Judgement Date : 25 April, 2022

Allahabad High Court

Vipin vs State Of U.P. on 25 April, 2022

Bench: Ramesh Sinha, Saroj Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 843 of 2014
 

 
Appellant :- Vipin
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Shyam Sunder Chandra,Ambuj Kumar Singh,Brijendra Singh,Ganga Ram,R.U. Pandey,Rama Kant Jayswal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Saroj Yadav,J.

Heard Mr. Rama Kant Jayswal, learned counsel for the appellant and Mrs. Roohi Siddiqui, learned A.G.A. for the State-respondent.

Arguments concluded.

Judgment reserved.

(Mrs. Saroj Yadav, J.) (Ramesh Yadav, J.)

Order Date :- 25.4.2022

A.K. Singh

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