Pushpendra Vikram Shukla vs State Of U.P.Thru.Prin.Secy. ...
2022 Latest Caselaw 1310 ALL

Citation : 2022 Latest Caselaw 1310 ALL
Judgement Date : 22 April, 2022

Allahabad High Court

Pushpendra Vikram Shukla vs State Of U.P.Thru.Prin.Secy. ... on 22 April, 2022

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- WRIT - A No. - 9277 of 2021
 

 
Petitioner :- Pushpendra Vikram Shukla
 
Respondent :- State Of U.P.Thru.Prin.Secy. Secondary Education And Ors.
 
Counsel for Petitioner :- Pt. S. Chandra,Prashant Vikram Singh,Vinod Kumar
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Sarvesh Kumar Dubey
 

 
Hon'ble Abdul Moin,J.

Learned counsel for the petitioner contends that the matter is squarely covered by a judgment of this Court passed at Allahabad.

List this case after two weeks.

Order Date :- 22.4.2022

A. Katiyar

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