Harpal Singh Yadav & Ors. (In Sers ... vs State Of U.P. Thru. Prin. Secy. ...
2021 Latest Caselaw 11152 ALL

Citation : 2021 Latest Caselaw 11152 ALL
Judgement Date : 28 September, 2021

Allahabad High Court

Harpal Singh Yadav & Ors. (In Sers ... vs State Of U.P. Thru. Prin. Secy. ... on 28 September, 2021

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 180 of 2021
 

 
Applicant :- Harpal Singh Yadav & Ors. (In Sers 1844/2013)
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Secondary Education & Ors.
 
Counsel for Applicant :- Som Kartik Shukla
 

 
Hon'ble Rakesh Srivastava,J.

This is an application for review of the judgment and order dated 24.8.2021 passed by Hon'ble Abdul Moin, J.

List before the appropriate Court at the earliest.

Order Date :- 28.9.2021

Anupam

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