Ravi Dutt Sharma & Ors. (In Sers ... vs State Of U.P. Thru. Prin. Secy. ...
2021 Latest Caselaw 11149 ALL

Citation : 2021 Latest Caselaw 11149 ALL
Judgement Date : 28 September, 2021

Allahabad High Court

Ravi Dutt Sharma & Ors. (In Sers ... vs State Of U.P. Thru. Prin. Secy. ... on 28 September, 2021

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 182 of 2021
 

 
Applicant :- Ravi Dutt Sharma & Ors. (In Sers 2533/2013)
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Secondary Education & Ors.
 
Counsel for Applicant :- Som Kartik Shukla
 

 
Hon'ble Rakesh Srivastava,J.

This is an application for review of the judgment and order dated 24.8.2021 passed by Hon'ble Abdul Moin, J.

List before the appropriate Court at the earliest.

Order Date :- 28.9.2021

Anupam

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