Jagannath Prasad Pandey vs State Of U.P.Through Prin Secy ...
2021 Latest Caselaw 8774 ALL

Citation : 2021 Latest Caselaw 8774 ALL
Judgement Date : 27 July, 2021

Allahabad High Court

Jagannath Prasad Pandey vs State Of U.P.Through Prin Secy ... on 27 July, 2021

Bench: Irshad Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE BENCH No. - 1771 of 2004
 

 
Petitioner :- Jagannath Prasad Pandey
 
Respondent :- State Of U.P.Through Prin Secy Backward Class And 4 Ors
 
Counsel for Petitioner :- Dr L.P.Misra,Amrendra Nath Tripathi,Rajesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Irshad Ali,J.

The writ petition is finally disposed of in terms of judgment and order passed in Writ Petition No.10492 (S/S) of 2004 dated 27.07.2021.

Order Date :- 27.7.2021

Adarsh K Singh

Download the LatestLaws.com Mobile App