Vikas Batham vs State Of U.P.
2021 Latest Caselaw 8665 ALL

Citation : 2021 Latest Caselaw 8665 ALL
Judgement Date : 26 July, 2021

Allahabad High Court

Vikas Batham vs State Of U.P. on 26 July, 2021

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 939 of 2020
 

 
Applicant :- Vikas Batham
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Hare Krishna Tripathi,Amit Daga
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Shri Amit Daga,Advocate assisted by Shri H.K. Tripathi, learned counsel for the applicant and learned A.G.A for the State.

Judgment reserved.

Order Date :- 26.7.2021

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