Vikas Singh vs State Of U.P.
2021 Latest Caselaw 8663 ALL

Citation : 2021 Latest Caselaw 8663 ALL
Judgement Date : 26 July, 2021

Allahabad High Court

Vikas Singh vs State Of U.P. on 26 July, 2021

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24887 of 2021
 
Applicant :- Vikas Singh
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Ashok Kumar Gupta
 
Counsel for Opposite Party :- Padmaker Pandey
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Shri Viresh Mishra, learned Senior Counsel assisted by Shri Ashok Kumar Gupta, learned for the applicant, Shri V.P. Srivastava, learned Senior Counsel assisted by Shri Padmaker Pandey, learned counsel for the informant/complainant and learned AGA for the State.

Judgment Reserved.

Order Date :- 26.7.2021

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