Maya Shankar Yadav vs State Of U.P. And 3 Others
2021 Latest Caselaw 8458 ALL

Citation : 2021 Latest Caselaw 8458 ALL
Judgement Date : 22 July, 2021

Allahabad High Court

Maya Shankar Yadav vs State Of U.P. And 3 Others on 22 July, 2021

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 5666 of 2021
 

 
Petitioner :- Maya Shankar Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dhiraj Singh,Rakesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Controversy raised in the present writ petition has already been adjudicated by this Court vide judgment dated 21.6.2021 delivered in writ petition no. 26813 of 2018.

For the reasons recorded therein, this writ petition fails and is dismissed.

Order Date :- 22.7.2021

Ranjeet Sahu

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