Mahendra vs State Of U.P. And Another
2021 Latest Caselaw 8254 ALL

Citation : 2021 Latest Caselaw 8254 ALL
Judgement Date : 19 July, 2021

Allahabad High Court

Mahendra vs State Of U.P. And Another on 19 July, 2021

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14538 of 2021
 
Applicant :- Mahendra
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Alok Kumar Yadav,Km Preete
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Smt. Jigyasa, Advocate holding brief of Shri Alok Kumar Yadav, learned counsel for the applicant and learned A.G.A. for the State.

Arguments concluded.

Judgment reserved.

Order Date :- 19.7.2021

Rishabh

[Saurabh Shyam Shamshery, J.]

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