Rajeev Goel vs State Of U.P. Thru. Prin. Secy. ...
2021 Latest Caselaw 7818 ALL

Citation : 2021 Latest Caselaw 7818 ALL
Judgement Date : 12 July, 2021

Allahabad High Court

Rajeev Goel vs State Of U.P. Thru. Prin. Secy. ... on 12 July, 2021

Bench: Saroj Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- U/S 482/378/407 No. - 883 of 2021
 

 
Applicant :- Rajeev Goel
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Home. Lko & Another
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- G.A.,Ashok Singh Tomar
 

 
Hon'ble Mrs. Saroj Yadav,J.

Heard Mr. Anil Kumar Pandey, learned counsel for the applicant, Mr. Ashok Singh Tomar, learned counsel for the respondent No.2 and Mr. Balram Singh, learned A.G.A. for the State.

Judgment reserved.

Order Date :- 12.7.2021

A.K. Singh

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