Man Singh Ahirwar vs State Of U.P. And 5 Others
2021 Latest Caselaw 559 ALL

Citation : 2021 Latest Caselaw 559 ALL
Judgement Date : 8 January, 2021

Allahabad High Court

Man Singh Ahirwar vs State Of U.P. And 5 Others on 8 January, 2021

Bench: Munishwar Nath Bhandari, Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 1017 of 2020
 

 
Appellant :- Man Singh Ahirwar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Appellant :- Jai Shankar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Munishwar Nath Bhandari,J.

Hon'ble Rohit Ranjan Agarwal,J.

Counsel for the appellant prays for withdrawal of the appeal with liberty to file review petition against the impugned judgment.

As prayed, the appeal is dismissed as withdrawn with liberty, as prayed for.

Order Date :- 8.1.2021

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