Amar Pal Singh & Ors. vs State Of U.P. Thru Secy. Rural ...
2021 Latest Caselaw 393 ALL

Citation : 2021 Latest Caselaw 393 ALL
Judgement Date : 7 January, 2021

Allahabad High Court

Amar Pal Singh & Ors. vs State Of U.P. Thru Secy. Rural ... on 7 January, 2021

Bench: Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- SERVICE SINGLE No. - 2503 of 2019
 

 
Petitioner :- Amar Pal Singh & Ors.
 
Respondent :- State Of U.P. Thru Secy. Rural Development & Ors.
 
Counsel for Petitioner :- Himanshu Raghave,Mohit Dwivedi,Randhir Singh,Sandeep Kumar,Vivek Dhaka
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Chandra Dhari Singh,J.

Heard Sri Himanshu Raghave learned counsel for the petitioners and Sri Akhtar Ahmad holding brief of Sri Gaurav Mehrotra, learned counsel for the respondents.

Judgment reserved.

Order Date :- 7.1.2021

VNP/-

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