Smt. Anju vs State Of U.P. And Another
2021 Latest Caselaw 197 ALL

Citation : 2021 Latest Caselaw 197 ALL
Judgement Date : 5 January, 2021

Allahabad High Court

Smt. Anju vs State Of U.P. And Another on 5 January, 2021

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 8168 of 2020
 

 
Petitioner :- Smt. Anju
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Devendra Gupta
 
Counsel for Respondent :- C.S.C.,Prabhakar Awasthi
 

 
Hon'ble Saurabh Shyam Shamshery,J.

1. Learned counsel for parties are in agreement that similar controversy has been decided by this Court in Writ Petition No. 10396 of 2019 and connected writ petitions vide judgment dated 09.09.2020 whereby bunch of writ petitions have been dismissed.

2. Accordingly this writ petition is dismissed in terms of above referred judgment.

Order Date :- 5.1.2021

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