Citation : 2021 Latest Caselaw 2179 ALL
Judgement Date : 9 February, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 30 C.M. Application No. 24003 of 2021 In ref: Case :- U/S 482/378/407 No. - 242 of 2021 Applicant :- Ram Kishun Verma & Another Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Shrawan Kumar Verma,Anamika Tiwari Counsel for Opposite Party :- G.A. Hon'ble Vikas Kunvar Srivastav,J.
The case is called out.
Learned counsel for the applicant and learned A.G.A. for the State are present.
The present application is moved for correction of judgment and order dated 22.01.2021 passed in application under Section 482 Cr.P.C. (U/S 482/378/407 No. - 242 of 2021) by this Court as well as for formal amendment in memo of petition.
List this application on 18.02.2021.
Order Date :- 9.2.2021
Saurabh
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