Vinod Kumar And Others vs State Of U.P. And Others
2021 Latest Caselaw 2079 ALL

Citation : 2021 Latest Caselaw 2079 ALL
Judgement Date : 4 February, 2021

Allahabad High Court

Vinod Kumar And Others vs State Of U.P. And Others on 4 February, 2021

Bench: Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 77
 

 
Case :- APPLICATION U/S 482 No. - 12352 of 2004
 

 
Applicant :- Vinod Kumar And Others
 
Opposite Party :- State of U.P. and Others
 
Counsel for Applicant :- D.K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Bhatia,J.

Heard Shri D.K. Tripathi, learned counsel for the applicants and Shri Manoj Kumar Dwivedi, learned AGA for the State.

Judgment reserved.

Order Date :- 4.2.2021

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