Mukta Yadav vs State Of U.P. Through Secretary ...
2021 Latest Caselaw 9540 ALL

Citation : 2021 Latest Caselaw 9540 ALL
Judgement Date : 4 August, 2021

Allahabad High Court

Mukta Yadav vs State Of U.P. Through Secretary ... on 4 August, 2021

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 7340 of 2021
 

 
Petitioner :- Mukta Yadav
 
Respondent :- State Of U.P. Through Secretary Basic
 
Counsel for Petitioner :- Vikas Budhwar
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner concedes that the issue raised in this petition stands concluded against the petitioner in light of the judgment rendered in Rina Upadhyay and 13 others Vs. State of U.P. and 3 others [Writ-A No.6136 of 2021 decided on 05 July 2021].

In view of the statement so made, the petition shall stand dismissed.

Order Date :- 4.8.2021

Vivek Kr.

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