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Inam vs State Of U.P.
2021 Latest Caselaw 10880 ALL

Citation : 2021 Latest Caselaw 10880 ALL
Judgement Date : 25 August, 2021

Allahabad High Court
Inam vs State Of U.P. on 25 August, 2021
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24223 of 2020
 

 
Applicant :- Inam
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Krishna Dev Mishra,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,C.B.Dubey,Rajeev Kumar Rai
 

 
Hon'ble Siddharth,J.

Heard Sri Rajiv Lochan Shukla, learned counsel forthe applicant, Sri Rajeev Kumar Rai, learned counsel for the informant and learned A.G.A for the State.

Judgment reserved.

Order Date :- 25.8.2021

Rohit

 

 

 
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