Union Of India And 10 Others vs Pravesh Chandra Gupta And 11 ...
2021 Latest Caselaw 10621 ALL

Citation : 2021 Latest Caselaw 10621 ALL
Judgement Date : 18 August, 2021

Allahabad High Court

Union Of India And 10 Others vs Pravesh Chandra Gupta And 11 ... on 18 August, 2021

Bench: Sunita Agarwal, Sadhna Rani (Thakur)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 7911 of 2021
 

 
Petitioner :- Union Of India And 10 Others
 
Respondent :- Pravesh Chandra Gupta And 11 Others
 
Counsel for Petitioner :- Naresh Chandra Tripahti
 
Counsel for Respondent :- Jaswant Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Mrs. Sadhna Rani (Thakur),J.

In re: Civil Misc. Correction Application No. 2 of 2021.

The correction application has been filed seeking correction in the order dated 28.7.2021 passed by this Court.

In the second line of second last paragraph of the judgment and order dated 28.7.2021 the word 'notional promotion' be replaced and read as 'notional increment'.

The correction application is accordingly allowed.

Order Date :- 18.8.2021

Gss

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