Citation : 2021 Latest Caselaw 10228 ALL
Judgement Date : 12 August, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- CRIMINAL MISC. WRIT PETITION No. - 17198 of 2020 Petitioner :- Nasim Akhtar Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Shashank Tripathi,Deepak Singh Counsel for Respondent :- G.A. Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Shamim Ahmed,J.
Writ Petition is dismissed.
For judgment, see our judgment of date passed in CRIMINAL MISC. WRIT PETITION No. - 642 of 2021.
Order Date :- 12.8.2021
NLY
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