Sher Ali vs State Of U.P.
2021 Latest Caselaw 10113 ALL

Citation : 2021 Latest Caselaw 10113 ALL
Judgement Date : 11 August, 2021

Allahabad High Court

Sher Ali vs State Of U.P. on 11 August, 2021

Bench: Samit Gopal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28763 of 2021
 

 
Applicant :- Sher Ali
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Zia Uddin Ahmad,Tanisha Jahangir Monir
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Samit Gopal,J.

Heard Sri Zia Uddin Ahmad, learned counsel for the applicant and Sri Sanjay Singh, learned counsel for the State.

Arguments concluded.

Judgment reserved.

Order Date :- 11.8.2021

M. ARIF

(Samit Gopal, J.)

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