Umesh @ Sukh Nandan vs State Of U.P.
2019 Latest Caselaw 5368 ALL

Citation : 2019 Latest Caselaw 5368 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Umesh @ Sukh Nandan vs State Of U.P. on 31 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2886 of 2019
 

 
Appellant :- Umesh @ Sukh Nandan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Tiwari Abhishek Rajesh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Office to summon the lower court record.

List in the week commencing 08.7.2019.

Order Date :- 31.5.2019

RCT/-

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