Parvati Devi vs State Of U.P.
2019 Latest Caselaw 5367 ALL

Citation : 2019 Latest Caselaw 5367 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Parvati Devi vs State Of U.P. on 31 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3438 of 2019
 

 
Appellant :- Parvati Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kameshwar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 08.7.2019 showing the name of Sri Yogesh Kumar Singh, as counsel for the complainant.

Order Date :- 31.5.2019

RCT/-

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