Aditya Trivedi (Minor) vs State Of U.P. And Another
2019 Latest Caselaw 5366 ALL

Citation : 2019 Latest Caselaw 5366 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Aditya Trivedi (Minor) vs State Of U.P. And Another on 31 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3666 of 2019
 

 
Appellant :- Aditya Trivedi (Minor)
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Despite order dated 24.5.2019, order of age determination of juvenile has not been filed till today while other relevant papers have been filed along with supplementary affidavit.

As prayed, list in the week commencing 08.7.2019 to comply the order dated 24.5.2019.

Order Date :- 31.5.2019

RCT/-

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