Sangam Lal Tiwari vs Ram Bhawan And 5 Others
2019 Latest Caselaw 5364 ALL

Citation : 2019 Latest Caselaw 5364 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Sangam Lal Tiwari vs Ram Bhawan And 5 Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1296 of 2019
 

 
Appellant :- Sangam Lal Tiwari
 
Respondent :- Ram Bhawan And 5 Others
 
Counsel for Appellant :- Mohd. Asim Zulfiquar
 
Counsel for Respondent :- Pawan Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Pawan Kumar Singh, Advocate has sought adjournment on the ground of illness.

2. List on 18.7.2019.

Order Date :- 31.5.2019

Mukesh

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