Citation : 2019 Latest Caselaw 5362 ALL
Judgement Date : 31 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1631 of 2019 Appellant :- Vimlesh And 2 Others Respondent :- Regional Manager The New India Insurance Co. Ltd. And 2 Others Counsel for Appellant :- A.T. Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
Admit.
Issue notice to the respondents by speed / registered post returnable on 15.7.2019.
Steps be taken immediately.
A copy of memo of appeal be given to counsel who normally appears for New India Insurance Company Limited.
Order Date :- 31.5.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!