Esecutive Engineer Mechanical ... vs Smt. Roopwati And Others
2019 Latest Caselaw 5360 ALL

Citation : 2019 Latest Caselaw 5360 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Esecutive Engineer Mechanical ... vs Smt. Roopwati And Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 850 of 2009
 

 
Appellant :- Esecutive Engineer Mechanical Division P.W.D.
 
Respondent :- Smt. Roopwati And Others
 
Counsel for Appellant :- V.C. Dixit,S.C.
 
Counsel for Respondent :- Dharmendra Kumar Gupta,V.D.Kesarwani
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revise. None present for respondent.

List on 5th August, 2019.

Order Date :- 31.5.2019

Mukesh

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