The New India Assurance Company ... vs Lal Bahar And Another
2019 Latest Caselaw 5358 ALL

Citation : 2019 Latest Caselaw 5358 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

The New India Assurance Company ... vs Lal Bahar And Another on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 102 of 2005
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Lal Bahar And Another
 
Counsel for Appellant :- Rakesh Bahadur
 
Counsel for Respondent :- Rama Shanker,S.K. Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rama Shanker, Advocate has sought adjournment on the ground of illness. Sri S.K. Gupta and Sri S.D. Upadhyay, Advocates are not present.

List on 18.7.2019.

Order Date :- 31.5.2019

Mukesh

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