The Oriental Insurance Co. Ltd. ... vs Smt. Chandrawati Devi
2019 Latest Caselaw 5351 ALL

Citation : 2019 Latest Caselaw 5351 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Smt. Chandrawati Devi on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 835 of 1997
 

 
Appellant :- The Oriental Insurance Co. Ltd. Through Its B.M.
 
Respondent :- Smt. Chandrawati Devi
 
Counsel for Appellant :- Rajiiv Chaddha
 
Counsel for Respondent :- V. Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rajiv Chaddha, Advocate has sought adjournment on the ground of illness.

List on 5th August, 2019.

Order Date :- 31.5.2019

Mukesh

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