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U.I.I. vs Sunita Singhal
2019 Latest Caselaw 5349 ALL

Citation : 2019 Latest Caselaw 5349 ALL
Judgement Date : 31 May, 2019

Allahabad High Court
U.I.I. vs Sunita Singhal on 31 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 466 of 1991
 

 
Appellant :- U.I.I.
 
Respondent :- Sunita Singhal
 
Counsel for Appellant :- A.B. Saran,K.Saran,Siddarth Jaiswal,V.B. Singh
 
Counsel for Respondent :- Pramod Kumar Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counsel who has filed cross objection has absented himself.

As a last chance to him, list on 18.7.2019.

Order Date :- 31.5.2019

Mukesh

 

 

 
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