Manoj Kumar And Another vs United India Insurance Company ...
2019 Latest Caselaw 5348 ALL

Citation : 2019 Latest Caselaw 5348 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Manoj Kumar And Another vs United India Insurance Company ... on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 674 of 1991
 

 
Appellant :- Manoj Kumar And Another
 
Respondent :- United India Insurance Company Ltd.
 
Counsel for Appellant :- A.D.Saunders,C.P. Mishra,O.P. Mishra,S.R. Chatruvedi
 
Counsel for Respondent :- Shanker Suman,Vipul Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revise. None present on behalf of appellant.

As a last chance to them, list on 18.7.2019.

Order Date :- 31.5.2019

Mukesh

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