Ram Sakhi And Another vs Bharat Singh And Another
2019 Latest Caselaw 5340 ALL

Citation : 2019 Latest Caselaw 5340 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Ram Sakhi And Another vs Bharat Singh And Another on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 686 of 2019
 

 
Appellant :- Ram Sakhi And Another
 
Respondent :- Bharat Singh And Another
 
Counsel for Appellant :- Ram Singh,Amit Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Ram Singh, learned counsel for appellant and Sri Anubhav Sinha, Advocate holding brief of Sri Amresh Sinha, learned counsel for respondent.

Admit.

Issue notice to the unrepresented respondents by speed / registered post.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

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