Amar Singh Chhawra And 3 Others vs Santosh Kumar And Another
2019 Latest Caselaw 5335 ALL

Citation : 2019 Latest Caselaw 5335 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Amar Singh Chhawra And 3 Others vs Santosh Kumar And Another on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 691 of 2019
 

 
Appellant :- Amar Singh Chhawra And 3 Others
 
Respondent :- Santosh Kumar And Another
 
Counsel for Appellant :- Dharmendra Kumar Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Delay Condonation Application )

Issue notice to the unrepresented respondents by speed / registered post returnable on 2nd August, 2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

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