Smt. Seema Gupta And 2 Others vs Jay Prakash And Another
2019 Latest Caselaw 5334 ALL

Citation : 2019 Latest Caselaw 5334 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Smt. Seema Gupta And 2 Others vs Jay Prakash And Another on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 693 of 2019
 

 
Appellant :- Smt. Seema Gupta And 2 Others
 
Respondent :- Jay Prakash And Another
 
Counsel for Appellant :- Deenanath Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Delay Condonation Application )

Issue notice to the unrepresented respondents by speed / registered post returnable on 2nd July, 2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

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