Citation : 2019 Latest Caselaw 5326 ALL
Judgement Date : 31 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 718 of 2002 Appellant :- Sheo Shanker Respondent :- Mukesh Kumar Counsel for Appellant :- Manish Chand Umrao Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 18th July, 2019.
Order Date :- 31.5.2019
Mukesh
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