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Smt. Savitri Devi And Others vs Sri Salim And Others
2019 Latest Caselaw 5325 ALL

Citation : 2019 Latest Caselaw 5325 ALL
Judgement Date : 31 May, 2019

Allahabad High Court
Smt. Savitri Devi And Others vs Sri Salim And Others on 31 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 719 of 2002
 

 
Appellant :- Smt. Savitri Devi And Others
 
Respondent :- Sri Salim And Others
 
Counsel for Appellant :- Rastrapati Khare
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 18th July, 2019.

Order Date :- 31.5.2019

Mukesh

 

 

 
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