Ram Autar And Anr. vs State Of U.P.
2019 Latest Caselaw 5319 ALL

Citation : 2019 Latest Caselaw 5319 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Ram Autar And Anr. vs State Of U.P. on 31 May, 2019

Bench: Ramesh Sinha, Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 2671 of 1983
 

 
Appellant :- Ram Autar And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- ,Brijesh Sahai
 
Counsel for Respondent :- D.G.A.,A.G.A.,A.K. Malviya,M.P. Singh
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

The appeal with regard to appellant Ram Autar is dismissed.

For order, see order of date passed in Criminal Appeal No.2643 of 1983.

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 31.5.2019

Gaurav

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