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Rajan Tiwari @ Shivam vs State Of U.P.
2019 Latest Caselaw 5318 ALL

Citation : 2019 Latest Caselaw 5318 ALL
Judgement Date : 31 May, 2019

Allahabad High Court
Rajan Tiwari @ Shivam vs State Of U.P. on 31 May, 2019
Bench: Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 78
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22947 of 2019
 

 
Applicant :- Rajan Tiwari @ Shivam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijai Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Siddharth,J.

Vakalatnama filed by Shri Arvind Prabodh Dubey, on behalf of the informant is taken on record.

Learned A.G.A. and learned counsel for the informant pray for and are granted three weeks' time to file counter affidavit. One week thereafter to the applicant to file rejoinder affidavit.

Put up this application on 15.7.2019 as a fresh case.

Order Date :- 31.5.2019

Atul kr. sri.

 

 

 
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