Citation : 2019 Latest Caselaw 5317 ALL
Judgement Date : 31 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1077 of 2001 Appellant :- United India Insurance Co.Ltd. Mainpuri Respondent :- Ram Kishor And Another Counsel for Appellant :- Satish Chaturvedi,Nec Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue fresh notice to unrepresented respondents by speed / registered post returnable on 5th August, 2019.
Steps be taken immediately.
Order Date :- 31.5.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!