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Jai Prakash Gupta vs Nisha And 2 Others
2019 Latest Caselaw 5316 ALL

Citation : 2019 Latest Caselaw 5316 ALL
Judgement Date : 31 May, 2019

Allahabad High Court
Jai Prakash Gupta vs Nisha And 2 Others on 31 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1293 of 2019
 

 
Appellant :- Jai Prakash Gupta
 
Respondent :- Nisha And 2 Others
 
Counsel for Appellant :- Archit Mehrotra,Sushil Kumar Mehrotra
 
Counsel for Respondent :- Kunal Ravi Singh,Manjari Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 18.7.2019.

Interim order, if any, granted earlier shall continue till the next date of listing.

Order Date :- 31.5.2019

Mukesh

 

 

 
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