Citation : 2019 Latest Caselaw 5314 ALL
Judgement Date : 31 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 405 of 1991 Appellant :- Onkar Singh Respondent :- Mukesh Babu Counsel for Appellant :- Madhav Jain Counsel for Respondent :- K.S.Amist Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Sri Madhav Jain, Advocate has sought adjournment on the ground of illness.
2. List on 18.7.2019.
Order Date :- 31.5.2019
Mukesh
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