The New India Assurance Co.Ltd. vs Smt.Bilkish And Others
2019 Latest Caselaw 5313 ALL

Citation : 2019 Latest Caselaw 5313 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

The New India Assurance Co.Ltd. vs Smt.Bilkish And Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 52 of 2000
 

 
Appellant :- The New India Assurance Co.Ltd.
 
Respondent :- Smt.Bilkish And Others
 
Counsel for Appellant :- Arvind Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Srvind Kumar, Advocate has sought adjournment on the ground of illness.

2. List on 5th August, 2019.

Order Date :- 31.5.2019

Mukesh

Download the LatestLaws.com Mobile App