Awdhesh Kumar And Another vs New India Assurance Company And ...
2019 Latest Caselaw 5311 ALL

Citation : 2019 Latest Caselaw 5311 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Awdhesh Kumar And Another vs New India Assurance Company And ... on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1058 of 1991
 

 
Appellant :- Awdhesh Kumar And Another
 
Respondent :- New India Assurance Company And Others
 
Counsel for Appellant :- Triloki Nath
 
Counsel for Respondent :- Arun Kumar Shukla,P.K. Bisaria
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Await service.

List on 2nd August, 2019.

Order Date :- 31.5.2019

Mukesh

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