Alka Sharma And 5 Others vs Regional Manager National ...
2019 Latest Caselaw 5310 ALL

Citation : 2019 Latest Caselaw 5310 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Alka Sharma And 5 Others vs Regional Manager National ... on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 696 of 2019
 

 
Appellant :- Alka Sharma And 5 Others
 
Respondent :- Regional Manager National Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- A.T. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Delay Condonation Application )

Issue notice to the unrepresented respondents by speed / registered post returnable on 2nd August, 2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

Download the LatestLaws.com Mobile App