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Shiftain Ahmad Khan vs Dharmendra Kumar And Another
2019 Latest Caselaw 5309 ALL

Citation : 2019 Latest Caselaw 5309 ALL
Judgement Date : 31 May, 2019

Allahabad High Court
Shiftain Ahmad Khan vs Dharmendra Kumar And Another on 31 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 120 of 2019
 

 
Appellant :- Shiftain Ahmad Khan
 
Respondent :- Dharmendra Kumar And Another
 
Counsel for Appellant :- Manvendra Singh,Mansoor Ahmad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Mansoor Ahmad, Advocate has sought adjournment on the ground of illness.

List on 5th August, 2019.

Order Date :- 31.5.2019

Mukesh

 

 

 
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