Balveer vs The New India Insurance Co. Ltd. ...
2019 Latest Caselaw 5308 ALL

Citation : 2019 Latest Caselaw 5308 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Balveer vs The New India Insurance Co. Ltd. ... on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 694 of 2019
 

 
Appellant :- Balveer
 
Respondent :- The New India Insurance Co. Ltd. And 3 Others
 
Counsel for Appellant :- Pradeep Saxena,Radhey Shyam Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certificate of deposit has been filed by the appellant. Hence, office is directed to allot regular number.

Issue notice to unrepresented respondents by speed / registered post returnable on 16th August, 2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

Download the LatestLaws.com Mobile App