Akhilesh Kumar Sahu And 19 Others vs Union Of India And 3 Others
2019 Latest Caselaw 5306 ALL

Citation : 2019 Latest Caselaw 5306 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Akhilesh Kumar Sahu And 19 Others vs Union Of India And 3 Others on 31 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 554 of 2019
 

 
Appellant :- Akhilesh Kumar Sahu And 19 Others
 
Respondent :- Union Of India And 3 Others
 
Counsel for Appellant :- Tejasvi Misra
 
Counsel for Respondent :- A.S.G.I.,Ramesh Chandra Pandey,Santosh Kumar Singh,Vijay Kumar Pathak
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Sri Anoop Trivedi, learned Senior Counsel for the respondents no.3 and 4 may file response to this appeal specifically dealing with the averments made in the writ petition within a period of six weeks.

List immediately thereafter.

Order Date :- 31.5.2019

Pramod Tripathi

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