Tahir Mohammad vs Sheo Kumar And Others
2019 Latest Caselaw 5304 ALL

Citation : 2019 Latest Caselaw 5304 ALL
Judgement Date : 31 May, 2019

Allahabad High Court

Tahir Mohammad vs Sheo Kumar And Others on 31 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 318 of 2000
 

 
Appellant :- Tahir Mohammad
 
Respondent :- Sheo Kumar And Others
 
Counsel for Appellant :- M.A.Qadeer,Raja Ram Kushwaha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Affidavit of compliance is filed today which is taken on record.

Issue fresh notice to the respondent by speed / registered post returnable on 18.7.2019.

Steps be taken immediately.

Order Date :- 31.5.2019

Mukesh

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