Praveen Kumar Singh vs State Of U.P. & Another
2019 Latest Caselaw 5278 ALL

Citation : 2019 Latest Caselaw 5278 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Praveen Kumar Singh vs State Of U.P. & Another on 30 May, 2019

Bench: Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- U/S 482/378/407 No. - 4153 of 2019
 

 
Applicant :- Praveen Kumar Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Umesh Chandra Tripathi,Chandra Bhushan Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Anant Kumar,J.

Shri Chandra Bhushan Pandey, learned counsel for the petitioner submitted that he does not want to press the present petition and prays for liberty to file a fresh petition.

The present petition is accordingly dismissed as withdrawn with liberty as prayed to file a fresh petition.

Order Date :- 30.5.2019

M/A.

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